Bombay High Court
Capgemini Technology Services India ... vs The State Of Maharashtra on 16 October, 2023
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-910
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9149 OF 2023
Capgemini Technology Services India Ltd ....PETITIONER
V/S
The State Of Maharashtra ....RESPONDENT
WITH WRIT PETITION NO. 9151 OF 2023 Capgemini Technology Services India Ltd ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT
- Mr. Prakash Shah a/w Mr. Mihit Mehta, Mr. Yash Prakash i/b PDS Legal for Petitioner
- Mr. Tejesh Dande for Respondent no. 2 and 3.
- Mr. A. A. Aalaspurkar, AGP for the State.
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 16th October, 2023 P.C. :
S. O. to 19/10/2023 ( F. O. B.).
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