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Bombay High Court

Capgemini Technology Services India ... vs The State Of Maharashtra on 16 October, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                                              Board Sr.No.:-910

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9149 OF 2023

 Capgemini Technology Services India Ltd                 ....PETITIONER
             V/S
 The State Of Maharashtra                              ....RESPONDENT

WITH WRIT PETITION NO. 9151 OF 2023 Capgemini Technology Services India Ltd ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT

- Mr. Prakash Shah a/w Mr. Mihit Mehta, Mr. Yash Prakash i/b PDS Legal for Petitioner

- Mr. Tejesh Dande for Respondent no. 2 and 3.

- Mr. A. A. Aalaspurkar, AGP for the State.

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 16th October, 2023 P.C. :

S. O. to 19/10/2023 ( F. O. B.).
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 16/10/2023 ::: Downloaded on - 17/10/2023 06:06:28 :::