Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 35] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(d) in The Maharashtra Protection of Interest of Depositors (In Financial Establishments) Act, 1999 (d)any other institution that may be specified by the Government in this behalf;
