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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 6 vs Modicare Limited on 27 July, 2018

     ITEM NO.61                          REGISTRAR COURT. 1                  SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                   No(s).    13055/2018

     PR. COMMISSIONER OF INCOME TAX 6                                    Petitioner(s)

                                                    VERSUS

     MODICARE LIMITED                                                    Respondent(s)


     Date : 27-07-2018 This petition was called on for hearing today.

     For Petitioner(s)
                                       Ms. Prema Singh, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)
                                       Mr. Ajay Vohra, Adv.
                                       Ms. Kavita Jha, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks' time is granted to the sole respondent for filing counter affidavit.

List again on 4.9.2018.

KAPIL MEHTA Registrar 27.7.2018 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.07.31 10:54:19 IST Reason: