Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 6 vs Modicare Limited on 27 July, 2018
ITEM NO.61 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 13055/2018
PR. COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
MODICARE LIMITED Respondent(s)
Date : 27-07-2018 This petition was called on for hearing today.
For Petitioner(s)
Ms. Prema Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Ajay Vohra, Adv.
Ms. Kavita Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time is granted to the sole respondent for filing counter affidavit.
List again on 4.9.2018.
KAPIL MEHTA Registrar 27.7.2018 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.07.31 10:54:19 IST Reason: