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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(6) in Roorkee University Act 1947

(6)to institute [Professorships, Associate Professorships, Assistant Professorships] [Insertion by section 4 (ii) of U.P. Act No. 10 of 1998.] readerships, lecturer ships and other teaching posts required by the University and to appoint persons to such posts ;