Gujarat High Court
Shri Janata Sahkari Ghar Mandali ... vs Bardoli Nagar Palika on 13 February, 2020
Author: A.G.Uraizee
Bench: A.G.Uraizee
C/SCA/4007/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4007 of 2020
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SHRI JANATA SAHKARI GHAR MANDALI LIMITED
Versus
BARDOLI NAGAR PALIKA
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Appearance:
MR NIRAD D BUCH(4000) for the Petitioner(s) No. 1
MRS. BHAVINI N. BUCH(5403) for the Petitioner(s) No.
1
for the Respondent(s) No. 1,2,3
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CORAM: HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 13/02/2020
ORAL ORDER
Mr. Nirad Buch, learned advocate for the petitioner submits that notice may be issued to the respondent No.1 alone.
Hence, let there be Notice to respondent No.1 returnable on 24th February, 2020.
Direct service is permitted.
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