Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143] [Entire Act] State of West Bengal - Subsection Section 143(d) in Police Regulations, Calcutta, 1968 (d)The Officer-in-charge shall see, as far as possible that prisoners in transit are properly fed and treated.
