Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Meghalaya - Subsection Section 20(3) in The Meghalaya Police Act, 2010 (3)Appointment as Special Police Officer will be of honorary nature. However, the State Government may by special order, prescribe honorarium to be paid to them.
