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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Puducherry - Subsection

Section 30(6)(c) in Puducherry School Education Act, 1987

(c)the School Fund, the Pupils' Fund and the Management Fund and any other existing fund shall continue to be available to the authorised officer for being spent for the purposes of the school ; and