Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 25 in Telangana Transplantation of Human Organs Act, 1995 25. Repeal of Act 22 of 1963 and Ordinance of 1995. - The Andhra Pradesh Corneal Grafting Act, 1963 and the Andhra Pradesh Transplantation of Human Organs Ordnance, 1995 are hereby repealed.
