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Calcutta High Court

Tridibesh Basu And Anr. vs Jitendra Kumar Basu And Anr. on 20 March, 1940

Equivalent citations: AIR1940CAL487, AIR 1940 CALCUTTA 487

ORDER

1. We direct that the opposite party Jitendra Kumar Basu do undergo simple imprisonment for a term of one month. He must execute a personal recognizance bond to the satisfaction of the Registrar, appellate side of this Court to appear and surrender before the lower Court on 1st April 1940.