Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(4)(c) in Rajasthan Public Gambling Ordinance, 1949 (c)on the market price of any stock or shares or on the digits of the number used in stating such price, or