Section 10(2)(iv) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

[Cites 0, Cited by 3] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(iv) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(iv)that the tenant has been guilty of such acts and conduct which are a nuisance to the occupiers of other portions in the same building or buildings in the neighbourhood; or

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State of Andhra Pradesh - Subsection

Section 10(2)(iv) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960