Section 59(3)(b) in Rajasthan Power Sector Reforms Act, 1999
(b)the reference to the sections of the Indian Electricity Act, 1910 (Central Act No. 9 of 1910) and of the Electricity (Supply) Act, 1948 (Central Act No. 54 of 1948) in the provisions of the Indian Electricity Act, 1910 shall be construed as reference to the corresponding provisions of this Act to the extent modified by this Act;