Madhya Pradesh High Court
Virendra Gour vs The State Of Madhya Pradesh on 9 August, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRR-2748-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 2748 of 2023 (VIRENDRA GOUR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 09-08-2024 Default pointed out by the Registry be made good within four weeks.
List this case after four weeks.
(VIVEK AGARWAL) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
vy
Signature Not Verified
Signed by: VAIBHAV
YEOLEKAR
Signing time: 09-08-2024
20:37:34