Section 28(2)(b) in The Insolvency and Bankruptcy Board of India (Employees' Service) Regulations, 2017

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(b) in The Insolvency and Bankruptcy Board of India (Employees' Service) Regulations, 2017

(b)in case of male employees:

(i)6 days for vasectomy operation

(ii)7 days when the wife undergoes tubectomy / laparoscopy: