Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(13) in Kolkata Municipal Corporation Building Rules, 2009 (13)An additional set may be required to be submitted alongwith structural plan, design calculation as well as Geo Technical report (if applicable) before issuance of sanction.
