Supreme Court - Daily Orders
International Union Of Food Agricul ... vs Union Of India on 6 September, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.802 COURT NO.6 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Contempt Petition (C) No.16/2012 in Writ Petition(s)(Civil)
No(s).365/2006
INTERNATIONAL UNION OF FOOD AGRICUL &ORS Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 06-09-2018 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Ms. Aditi Gupta, Adv. (mentioned by)
For Ms. Jyoti Mendiratta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, list the matter on 09.10.2018.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.09.06 14:02:24 IST Reason: