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[Cites 0, Cited by 0] [Section 14B(2)] [Section 14B] [Entire Act]

State of Rajasthan - Subsection

Section 14B(2)(c) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

(c)The member produces a certificate or other such documents as may be prescribed by the Dy. G.M. (P & A) indicating the particulars of the member, the loan granted, the outstanding principal and interest of the loan and such other particulars as may be required.