Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Jammu-Kashmir - Subsection Section 28(2) in Jammu and Kashmir Civil Services (Leave) Rules, 1979 (2)If a Government servant is on leave on the day on which he completes a year of service, he shall be entitled to half pay leave without having to return to duty.
