Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(c) in Bihar Employees' State Insurance Medical Service Rules, 1981 (c)transfer from such other services or posts as are comparable with the service in status and emoluments, as may be specified by the Governor from time to time.
