Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Tamil Nadu Protection of Tanks and Eviction of Encroachment Rules, 2007

(2)The charts and registers prepared under sub-rule (1) and duly authorised by the Tahsildar concerned shall be handed over to the officer referred to in sub-rule (3) of Rule 4, having control over such tank.