Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 16 in Rajiv Gandhi University of Knowledge Technologies Act, 2008 16. Other Officers. - The manner of appointment and powers and duties of other officers of the constituent Institute shall be prescribed by the Statute 6.
