Manipur High Court
State Of Manipur & Anr vs National Human Rights Commission ... on 2 September, 2024
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAIREN Digitally signed
MAYUM by
LAIRENMAYUM
INDRAJ INDRAJEET Item No. 94
SINGH
EET Date:
2024.09.02
IN THE HIGH COURT OF MANIPUR
SINGH 15:53:38 -07'00' AT IMPHAL
WP(C) No. 201 of 2023
State of Manipur & anr.
Petitioners
Vs.
National Human Rights Commission (NHRC) & anr.
Respondents
BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 02.09.2024 Ms. Jyotsana Naorem, learned counsel appearing for the petitioner, seeks 1(one) week's time for filing rejoinder affidavit.
Mr. Karung H. Kom, learned counsel appearing for the respondents, has no objection.
As prayed for, list this case again on 08.10.2024. Earlier interim order shall continue till the next date.
JUDGE Indrajeet