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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

(3)Where the Requiring Body is the Government, the request shall be filed by the Secretary of the Department concerned and in case of a Public Sector Undertaking, by the Secretary of the Department dealing with such Undertaking.