Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Punjab - Subsection Section 6A(c) in The Punjab Official Languages Act, 1967 (c)of any order, rule, regulation or bye-law issued by the State Government under the Constitution or under any law made by Parliament or the Legislature of the State;
