Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 112] [Entire Act] Union of India - Section Section 26 in The Arbitration Act, 1940 26. Application of Chapter .-Save as otherwise provided in this Act, the provisions of this Chapter shall apply to all arbitrations.
