Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(1)(f) in Maharashtra Industrial Development Act, 1961

(f)under section 56, the additional terms and conditions subject to which lands and buildings in industrial estate and industrial areas may be held or used;