Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(iii) in Madhya Pradesh Vidyut Shulk Adhiniyam, 2012 (iii)in order to extend facilities to such persons or class of persons and for such purposes as the State Government may, by notification specify;
