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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015

(2)Notwithstanding anything contained in sub-rule (1), where a final order is made in Hindi, authenticated English translation thereof shall simultaneously be prepared and kept on record and provided to the parties free of cost.