Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(a) in University Grants Commission Regulations On Curbing The Menace Of Ragging In Higher Educational Institutions, 2009. (a)My ward will not indulge in any behaviour or act that may be constituted as ragging under clause 3 of the Regulations.
