Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Bengal Presidency - Subsection Section 19(viii) in Police Regulations, Bengal , 1943 (viii)whether the police-station officials appear to be working properly and have a proper knowledge of their duties and the neighbourhood;
