Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Gujarat - Subsection Section 31(2)(g) in The Gujarat Agricultural Universities Act, 2004 (g)that the financial resources of the college are such as to make due provision for its continued maintenance and efficient working;