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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 66(2)(e) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(e)All the Departments shall ensure that only the genuine and deserving cases avail of the benefit under these rules and shall accordingly lay down further guidelines specific to their departments.]