Supreme Court - Daily Orders
Dr. Sadhana Godika vs Managing Committee Agarwal Shikshak ... on 1 May, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.19 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ……………/2018 (Diary No(s). 13548/2018)
(Arising out of impugned final judgment and order dated 25-10-2017
in DBSAW No. 878/2016 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
DR. SADHANA GODIKA Petitioner(s)
VERSUS
MANAGING COMMITTEE, AGARWAL SHIKSHAK PARSHIKSHAN
MAHAVIDHYALAYA JAIPUR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.56955/2018-CONDONATION OF DELAY
IN FILING and IA No.56957/2018-EXEMPTION FROM FILING O.T.)
Date : 01-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. D.P.Sharma,Adv.
Dr. Sushil Balwada, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this special leave petition, which is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified(B.Parvathi) (Saroj Kumari Gaur) Digitally signed by BALA PARVATHI Date: 2018.05.03 Court Master Branch Officer 10:13:24 IST Reason: