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Supreme Court - Daily Orders

Dr. Sadhana Godika vs Managing Committee Agarwal Shikshak ... on 1 May, 2018

Bench: Arun Mishra, Uday Umesh Lalit

     ITEM NO.19                                COURT NO.10                     SECTION XV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) ……………/2018 (Diary No(s). 13548/2018)

     (Arising out of impugned final judgment and order dated 25-10-2017
     in DBSAW No. 878/2016 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     DR. SADHANA GODIKA                                                        Petitioner(s)

                                                       VERSUS

     MANAGING COMMITTEE, AGARWAL SHIKSHAK PARSHIKSHAN
     MAHAVIDHYALAYA JAIPUR & ORS.                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.56955/2018-CONDONATION OF DELAY
     IN FILING and IA No.56957/2018-EXEMPTION FROM FILING O.T.)

     Date : 01-05-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                   Mr. D.P.Sharma,Adv.
                                         Dr. Sushil Balwada, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We find no reason to entertain this special leave petition, which is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

Signature Not Verified

(B.Parvathi) (Saroj Kumari Gaur) Digitally signed by BALA PARVATHI Date: 2018.05.03 Court Master Branch Officer 10:13:24 IST Reason: