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[Cites 0, Cited by 0] [Section 9619(71)] [Section 9619] [Entire Act]

Union of India - Subsection

Section 9619(71)(v) in THE FINANCE ACT, 2021

(v)for heading 9703, sub-heading 9703 00, tariff items 9703 00 10 to 9703 00 90 and the entries relating thereto, the following shall be substituted, namely :—