Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Karnataka - Subsection Section 34(6) in The Karnataka State Universities Act, 2000 (6)Each Department of Studies shall have a Departmental Council consisting of,-(a)all the Professors and Readers;(b)the Registrar (Evaluation)(c)two senior most Lectures in the Department.
