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State of Maharashtra - Section

Section 15 in The Maharashtra Housing and Area Development (Estate Management, Sale, Transfer and Exchange of Tenements) Regulations, 1981

15. [ The variation of the price of tenements. [Regulation 15 was substituted by G. N. of 9.7.1992.]

- The price at which the tenements are offered under a scheme could vary amongst the allottees as in certain cases considerable time may have elapsed from the time of advertisement till the actual allotment.]