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Supreme Court - Daily Orders

Union Of India vs Ramjee Ray on 28 August, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.24                             COURT NO.11               SECTION XVI

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (Civil)No........of 2017
                              Diary No(s). 21222/2017

     (Arising out of impugned final judgment and order dated 18-03-2017
     in CWP No. 16154/2016 passed by the High Court Of Judicature At
     Patna)

     UNION OF INDIA & ORS.                                            Petitioner(s)

                                                   VERSUS

     RAMJEE RAY                                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.75827/2017-CONDONATION OF DELAY
     IN FILING)

     Date : 28-08-2017 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                Mr. Gaurav Sharma,Adv.
                                      Ms. Manjula Gupta,Adv.
                                      Mr.Gurmeet Singh Makker, AOR

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned counsel for the petitioners. The special leave petition is dismissed on the ground of delay.

(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2017.08.29 16:52:54 IST Reason: