Supreme Court - Daily Orders
Union Of India vs Ramjee Ray on 28 August, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.24 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Civil)No........of 2017
Diary No(s). 21222/2017
(Arising out of impugned final judgment and order dated 18-03-2017
in CWP No. 16154/2016 passed by the High Court Of Judicature At
Patna)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
RAMJEE RAY Respondent(s)
(FOR ADMISSION and I.R. and IA No.75827/2017-CONDONATION OF DELAY
IN FILING)
Date : 28-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Gaurav Sharma,Adv.
Ms. Manjula Gupta,Adv.
Mr.Gurmeet Singh Makker, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners. The special leave petition is dismissed on the ground of delay.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2017.08.29 16:52:54 IST Reason: