Section 43(2)(c) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2)(c) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(c)make arrangements for giving warning of any release of toxic gases or fumes and ionizing radiation by audible or visual alarm system to all person on the installation; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 43(2)(c) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008