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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(c) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(c)Based on system studies conducted in consultation with other agencies involved including other transmission and distribution Licensees, the nodal agency shall, within thirty days of receipt of the application, intimate to the applicant whether or not the long-term access can be allowed, without further system strengthening: