Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 389] [Entire Act] State of Assam - Subsection Section 389(ii) in The Assam Excise Rules, 2016 (ii)In all cases where only unarmed police are with the Excise party, the police will be under the control of the senior Excise officer present.