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State of Goa - Section

Section 108 in The Goa, Daman and Diu School Education Rules, 1986

108. Power of Director to regulate admissions to aided schools.

- The Director shall regulate admissions to aided schools or to a class thereof either on the basis of an admission test to be taken by him or on the basis of the results of a student in the lower class or on the basis of first come first serve basis.