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State of Rajasthan - Section

Section 52 in The Rajasthan Distilleries Rules, 1977

52. Rooms and vessels to be marked and numbered.

- The distiller shall cause to be painted with oil colour and shall keep so painted upon the outside of every room or place and upon a conspicuous part of every vessel and utensil the name of such room, place, vessel or utensil, according to the purpose for which it is used, and when more than one room, place, vessel or utensil, is used for the same purpose, he shall also paint a progressive number on each, beginning with the number one. Each vessel or utensil shall also have its capacity painted on it.