Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Assam - Subsection Section 2(iii) in The Assam Secondary Education (Provincialisation) Act, 1977 (iii)"deficit school" means a school receiving grants from the State Government under the Deficit Scheme of Grants-in-aid ;
