Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of Assam - Subsection Section 1(3) in The Assam Gratuity Act, 1992 (3)It shall come into force on such date as the State Government may by notification [in the Official Gazette] [Inserted by Assam Act No. 32 of 2017, dated 19.7.2017.], appoint.
