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Bombay High Court

Mitsui Osk Lines Ltd (Japan) vs Orient Ship Agency Pvt. Ltd. And S. Jalal ... on 5 August, 2019

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

           CHAMBER SUMMONS NO. 292 OF 2014
                           In
           EXECUTION APPLICATION 809 OF 2014

 Mitsui Osk Lines Ltd (japan)                           ....Petitioner
             V/S
 Orient Ship Agency Pvt. Ltd.                        ....Respondent

WITH CHAMBER SUMMONS NO. 915 OF 2017 In EXECUTION APPLICATION 809 OF 2014 Mitsui Osk Lines Ltd (japan) ....Petitioner V/S Orient Ship Agency Pvt. Ltd. And S. Jalal Jalali ....Respondent And Anr (add. Res.) WITH NOTICE OF MOTION (SUITS) NO. 1494 OF 2017 In CHAMBER SUMMONS 292 OF 2014 Mitsui Osk Lines Ltd (japan) ....Petitioner V/S Orient Ship Agency Pvt. Ltd. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1603 OF 2017 In NOTICE OF MOTION (SUITS) 1666 OF 2016 Page 1/2 ::: Uploaded on - 05/08/2019 ::: Downloaded on - 06/08/2019 02:05:21 ::: Mitsui Osk Lines Ltd (japan) ....Petitioner V/S Orient Ship Agency Pvt. Ltd. And S Jalali Jalali ....Respondent And 5 Ors(addl. Respondents) Mr. Gaurang MEhta a/w Ms. Poorva Garg i/b M/s. Mulla & Mulla & Craigie Blunt & Caroe For Applicant Ms. Lakshmi Bossas i/b M. V. Kini for R. No. 6 CORAM : R. I. CHAGLA, J DATE : 5th August, 2019 P.C. :

Stand over to 19/08/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 05/08/2019 ::: Downloaded on - 06/08/2019 02:05:21 :::