Bombay High Court
Mitsui Osk Lines Ltd (Japan) vs Orient Ship Agency Pvt. Ltd. And S. Jalal ... on 5 August, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 292 OF 2014
In
EXECUTION APPLICATION 809 OF 2014
Mitsui Osk Lines Ltd (japan) ....Petitioner
V/S
Orient Ship Agency Pvt. Ltd. ....Respondent
WITH CHAMBER SUMMONS NO. 915 OF 2017 In EXECUTION APPLICATION 809 OF 2014 Mitsui Osk Lines Ltd (japan) ....Petitioner V/S Orient Ship Agency Pvt. Ltd. And S. Jalal Jalali ....Respondent And Anr (add. Res.) WITH NOTICE OF MOTION (SUITS) NO. 1494 OF 2017 In CHAMBER SUMMONS 292 OF 2014 Mitsui Osk Lines Ltd (japan) ....Petitioner V/S Orient Ship Agency Pvt. Ltd. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1603 OF 2017 In NOTICE OF MOTION (SUITS) 1666 OF 2016 Page 1/2 ::: Uploaded on - 05/08/2019 ::: Downloaded on - 06/08/2019 02:05:21 ::: Mitsui Osk Lines Ltd (japan) ....Petitioner V/S Orient Ship Agency Pvt. Ltd. And S Jalali Jalali ....Respondent And 5 Ors(addl. Respondents) Mr. Gaurang MEhta a/w Ms. Poorva Garg i/b M/s. Mulla & Mulla & Craigie Blunt & Caroe For Applicant Ms. Lakshmi Bossas i/b M. V. Kini for R. No. 6 CORAM : R. I. CHAGLA, J DATE : 5th August, 2019 P.C. :
Stand over to 19/08/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 05/08/2019 ::: Downloaded on - 06/08/2019 02:05:21 :::