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Punjab-Haryana High Court

Amit Kumar vs Cantonment Board And Others on 28 January, 2016

Author: Sabina

Bench: Sabina

                     CWP-26796-2015
                                                                                 1


                     117

                         IN THE HIGH COURT OF PUNJAB & HARYANA AT
                                       CHANDIGARH

                                                            CWP-26796-2015
                                                 Date of decision: 28.01.2016


                     Amit Kumar
                                                                  ..... Petitioner

                                               VERSUS

                     Cantonment Board and others

                                                               ..... Respondents


                     CORAM: HON'BLE MRS. JUSTICE SABINA

                     Present:     Mr. K.B. Raheja, Advocate
                                  for the petitioner.

                                                    *****
                     SABINA, J.

Learned counsel for the petitioner submits that he may be permitted to withdraw the petition to enable the petitioner to pursue his case before respondent No.2 and 3.

Ordered accordingly.

                                                                    (SABINA)
                     January 28, 2016                                 JUDGE
                     Ramandeep Singh




RAMANDEEP SINGH
2016.01.29 16:00
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