[Cites 0, Cited by 0]
[Section 13]
[Entire Act]
State of Rajasthan - Subsection
Section 13(1) in Agriculture University, Kota Act, 2013
| (i) | the Vice-Chancellor | Ex-officioChairman; |
| (ii) | the Director, Research | Ex-officioMember; |
| (iii) | the Director, Extension Education | Ex-officioMember; |
| (iv) | the Director, Prioritization, Monitoring andEvaluation | Ex-officioMember; |
| (v) | the Director Students Welfare | Ex-officioMember; |
| (vi) | the Director, Human Resource Development | Ex-officioMember; |
| (vii) | the Chairpersons of all Faculties | Ex-officioMember; |
| (viii) | Deans of all constituent collegesex-officioMember; | |
| (ix) | the Controller of Examinations | Ex-officioMember; |
| (x) | the University Heads of all the departments fromeach Faculty (from teaching campuses only not below the rank ofAssociate Professor) | Member; |
| (xi) | one teacher of the Professor rank from eachFaculty to be nominated by the Vice-Chancellor on rotationalbasis | Member; |
| (xii) | one eminent Agricultural Educationist fromoutside of the University to be nominated by the Vice-Chancellor | Member; |
| (xiii) | the Registrar | Member; |
| (xiv) | the Director of Education | Secretary. |