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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(2) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(2)The Service shall consist of the category of posts or cadres specified in column (2) of Schedule A. The group and number of posts in each of thosecadres and their scale of pay shall be as specified in the corresponding entries in column (3) to (9) thereof.