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[Cites 0, Cited by 0] [Section 115JG] [Entire Act]

Union of India - Subsection

Section 115JG(2) in Finance Act, 2012

(2)In case of failure to comply with any of the conditions specified in the scheme or in the notification issued under sub-section (I), all the provisions of this Act shall apply to the foreign company and the said Indian subsidiary company without any benefit, exemption or relief under sub-section (1).